Rita Paul Vs Pintu Paul And Ors.

Tripura High Court 19 Dec 2017 Criminal Appeal No. 19 Of 2014 (2017) 12 TP CK 0027
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 19 Of 2014

Hon'ble Bench

S. Talapatra, J

Advocates

BN Majumder, RC Debnath, A. Das

Final Decision

Partly Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 313, 323, 342, 348, 375, 376, 376(1), 385, 417
  • Code Of Criminal Procedure, 1973 - Section 313

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 12 TP CK 0027
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: BN Majumder, RC Debnath, A. Das
  • Result: Partly Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 313, 323, 342, 348, 375, 376, 376(1), 385, 417
  • Code Of Criminal Procedure, 1973 - Section 313
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