Dulal Datta Vs State Of Tripura And Ors.

Tripura High Court 18 Feb 2021 Writ Petition (C) No. 126 Of 2016 (2021) 02 TP CK 0073
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 126 Of 2016

Hon'ble Bench

Akil Kureshi, CJ

Advocates

P. Roy Barman, Kawsik Nath, Debalay Bhattacharjee, Bidyut Majumder

Final Decision

Disposed Of

Acts Referred
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 10, 10(1), 10(2), 10(7), 10(8)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 02 TP CK 0073
  • Coram: Akil Kureshi, CJ
  • Bench: Single Bench
  • Advocates: P. Roy Barman, Kawsik Nath, Debalay Bhattacharjee, Bidyut Majumder
  • Result: Disposed Of
Referenced Acts & Sections
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 10, 10(1), 10(2), 10(7), 10(8)
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