Amrita Das Vs State Of Tripura And Ors.

Tripura High Court 22 Sep 2017 Writ Petition (C) No. 1187 Of 2017 (2017) 09 TP CK 0028
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 1187 Of 2017

Hon'ble Bench

S. Talapatra, J

Advocates

A. Bhowmik, B.C. Das, D.C. Nath, P. Datta

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 16(1), 16(4)
  • Rights Of Persons With Disabilities Act, 2016 - Section 34(1), 34(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 09 TP CK 0028
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: A. Bhowmik, B.C. Das, D.C. Nath, P. Datta
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 16(1), 16(4)
  • Rights Of Persons With Disabilities Act, 2016 - Section 34(1), 34(2)
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