Mamani Sarkar And Anr. Vs Prasenjit Sarkar And Anr.

Tripura High Court 24 Feb 2021 Criminal Revision Petition No. 7of2020 (2021) 02 TP CK 0091
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 7of2020

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

A. Acharjee, S. Ghosh

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 125

Judgement Text

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