Biki Debnath Vs State Of Tripura
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal From Jail No. 69 Of 2019
Hon'ble Bench
Arindam Lodh, J
Advocates
HK Bhowmik, S. Ghosh
Final Decision
Disposed Of
Acts Referred
- Indian Penal Code, 1860 - Section 354, 354(B)
- Code Of Criminal Procedure, 1973 - Section 161, 164, 164(5), 313(1)(b)
- Protection Of Children From Sexual Offences Act, 2012 - Section 8, 12
Judgement Text
Translate: