Malina Paul And Ors. Vs Shibani Paul And Ors.

Tripura High Court 5 Apr 2021 Regular First Appeal No. 30 Of 2017 (2021) 04 TP CK 0023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular First Appeal No. 30 Of 2017

Hon'ble Bench

Arindam Lodh, J

Advocates

D.R. Chowdhury, D. Debnath, S.M. Chakraborty, P. Sen

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 96

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 TP CK 0023
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: D.R. Chowdhury, D. Debnath, S.M. Chakraborty, P. Sen
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 96
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