Haripada Paul Vs State Of Tripura And Anr.

Tripura High Court 5 Dec 2016 Criminal Revision Petition No. 38 Of 2013 (2016) 12 TP CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 38 Of 2013

Hon'ble Bench

S.C. Das, J

Advocates

A. Sengupta, J. Debbarma

Final Decision

Disposed Of

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 138
  • General Clauses Act, 1897 - Section 27
  • Evidence Act, 1872 - Section 114

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 12 TP CK 0012
  • Coram: S.C. Das, J
  • Bench: Single Bench
  • Advocates: A. Sengupta, J. Debbarma
  • Result: Disposed Of
Referenced Acts & Sections
  • Negotiable Instruments Act, 1881 - Section 138
  • General Clauses Act, 1897 - Section 27
  • Evidence Act, 1872 - Section 114
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