Chandan Dey Vs State Of Tripura

Tripura High Court 9 Nov 2016 Criminal Revision Petition No. 79 Of 2012 (2016) 11 TP CK 0063
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 79 Of 2012

Hon'ble Bench

S.C. Das, J

Advocates

B. Nandi Majumder, R.C. Debnath

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 313
  • Indian Penal Code, 1860 - Section 279, 304(A), 338

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 11 TP CK 0063
  • Coram: S.C. Das, J
  • Bench: Single Bench
  • Advocates: B. Nandi Majumder, R.C. Debnath
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 313
  • Indian Penal Code, 1860 - Section 279, 304(A), 338
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