Dibakar Chakraborty Vs State Of Tripura And Ors.

Tripura High Court 3 Mar 2021 Writ Petition (C) No. 1701 Of 2017 (2021) 03 TP CK 0116
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 1701 Of 2017

Hon'ble Bench

S. Talapatra, J

Advocates

A. Bhowmik, D. Sharma

Final Decision

Allowed

Acts Referred
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 10(7), 10(8)
  • Tripura State Civil Services (Revised Pay) Rules, 1999 - Rule 10(8)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 TP CK 0116
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: A. Bhowmik, D. Sharma
  • Result: Allowed
Referenced Acts & Sections
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 10(7), 10(8)
  • Tripura State Civil Services (Revised Pay) Rules, 1999 - Rule 10(8)
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