Dhananjoy Chakraborty @ Babun And Ors. Vs Jadab Ch. Saha

Tripura High Court 29 Sep 2016 Regular Second Appeal No. 23 Of 2015 (2016) 09 TP CK 0082
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Second Appeal No. 23 Of 2015

Hon'ble Bench

S. Talapatra, J

Advocates

S. Deb, Somik Deb, A.K. Bhowmik, A. Banik

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 96, 100, Order 41 Rule 27
  • Transfer Of Property Act, 1882 - Section 106
  • Constitution Of India, 1950 - Article 227

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 09 TP CK 0082
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: S. Deb, Somik Deb, A.K. Bhowmik, A. Banik
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 96, 100, Order 41 Rule 27
  • Transfer Of Property Act, 1882 - Section 106
  • Constitution Of India, 1950 - Article 227
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