Tapa Deb (Kar) And Anr. Vs Jaba Deb (Lodh) And Anr.

Tripura High Court 31 May 2016 Civil Revision Petition No. 15 Of 2016 (2016) 05 TP CK 0013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 15 Of 2016

Hon'ble Bench

S. Talapatra, J

Advocates

A.K. Bhowmik, R. Datta, R. Das

Final Decision

Disposed Of

Acts Referred
  • Constitution Of India, 1950 - Article 227
  • Code Of Civil Procedure, 1908 - Section 115, 151, Order 43 Rule 1, Order 9 Rule 13
  • Limitation Act, 1963 - Section 5

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 05 TP CK 0013
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: A.K. Bhowmik, R. Datta, R. Das
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 227
  • Code Of Civil Procedure, 1908 - Section 115, 151, Order 43 Rule 1, Order 9 Rule 13
  • Limitation Act, 1963 - Section 5
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