Samarjit Bhattacharjee Vs Debalay Bhattacharjee

Tripura High Court 19 Jul 2021 Writ Ppetition (C) No. 464 Of 2021 (2021) 07 TP CK 0011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Ppetition (C) No. 464 Of 2021

Hon'ble Bench

Akil Kureshi, CJ; S.G. Chattopadhyay, J

Advocates

Samarjit Bhattacharjee, Debalay Bhattacharjee, S. Saha

Final Decision

Dismissed

Acts Referred
  • Tripura Panchayats Act, 1993 - Section 76, 76(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 TP CK 0011
  • Coram: Akil Kureshi, CJ; S.G. Chattopadhyay, J
  • Bench: Division Bench
  • Advocates: Samarjit Bhattacharjee, Debalay Bhattacharjee, S. Saha
  • Result: Dismissed
Referenced Acts & Sections
  • Tripura Panchayats Act, 1993 - Section 76, 76(1)(b)
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