S. Lodh Vs D. Bhattacharjee

Tripura High Court (Agartala) 19 Jul 2021 Writ Ppetition (C) 467 Of 2021 (2021) 07 TP CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Ppetition (C) 467 Of 2021

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Lodh, Debalay Bhattacharjee

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 TP CK 0018
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: S. Lodh, Debalay Bhattacharjee
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