Subrata Bikash Datta Vs Jiban Kumar Rakshit & Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Ppetition No. 19 Of 2021
Hon'ble Bench
Akil Kureshi, CJ
Advocates
Rajib Saha, Rajashree Purkayastha, S. Debnath
Final Decision
Disposed Of
Acts Referred
- Negotiable Instruments Act, 1881 - Section 138, 143A, 148, 148(1), 148(2), 148(3)
- Code Of Criminal Procedure, 1973 - Section 389
Judgement Text
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