Dhiman Chakma Vs State Of Tripura

Tripura High Court- Agartala 8 Oct 2021 Anticipatory Bail No. 74 Of 2021 (2021) 10 TP CK 0009
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Anticipatory Bail No. 74 Of 2021

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

S. Pandit, S. Ghosh

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 109, 313, 494, 498A
  • Dowry Prohibition Act, 1961 - Section 4

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 10 TP CK 0009
  • Coram: S.G. Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: S. Pandit, S. Ghosh
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 109, 313, 494, 498A
  • Dowry Prohibition Act, 1961 - Section 4
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