Dilip Shil On Behalf Of Accused Sri Sourav Shil Vs State Of Tripura

Tripura High Court- Agartala 19 Jan 2022 Bail Application No. 01 Of 2022 (2022) 01 TP CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 01 Of 2022

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

S. Sarkar, P. Chakraborty, R. Datta

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 376(3), 305, 506
  • Protection Of Children From Sexual Offences Act, 2012 - Section 4

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 01 TP CK 0008
  • Coram: S.G. Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: S. Sarkar, P. Chakraborty, R. Datta
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
  • Indian Penal Code, 1860 - Section 376(3), 305, 506
  • Protection Of Children From Sexual Offences Act, 2012 - Section 4
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