Sanjita Roy (Das) & Others Vs Swapan Ch. Das & Others

Tripura High Court- Agartala 2 Feb 2022 Criminal Revision Petition No. 18 Of 2020 (2022) 02 TP CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 18 Of 2020

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

P.K. Ghosh, R.G. Chakraborty

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 125, 125(4), 127
  • Indian Penal Code, 1860 - Section 498A

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 02 TP CK 0007
  • Coram: S.G. Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: P.K. Ghosh, R.G. Chakraborty
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 125, 125(4), 127
  • Indian Penal Code, 1860 - Section 498A
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