Amlan Chowdhury Vs Abhijit Das And Anr

Tripura High Court- Agartala 5 Jan 2024 Criminal Appeal (J) No. 11 Of 2023 (2024) 01 TP CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal (J) No. 11 Of 2023

Hon'ble Bench

S.D. Purkayastha, J

Advocates

A Acharjee, Shreya Sarkar, Rahul Acharjee, D K Daschoudhury

Judgement Text

Translate:

S.D. Purkayastha, J

Heard Mr. Debajit Biswas, learned counsel for the appellant.

Mr. S. Debnath, learned Addl. P.P earnestly requested for an accommodation.

This is a jail appeal. Last chance is given.

Accordingly, let the matter be listed on 17.01.2024.

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0002
  • Coram: S.D. Purkayastha, J
  • Bench: Single Bench
  • Advocates: A Acharjee, Shreya Sarkar, Rahul Acharjee, D K Daschoudhury
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