Abhijit Deb Sarkar Vs State Of Tripura

Tripura High Court- Agartala 12 Jan 2024 Anticipatory Bail 6 Of 2024 (2024) 01 TP CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Anticipatory Bail 6 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Piyali Chakraborty, S. Ghosh

Judgement Text

Translate:

Arindam Lodh, J

This is an application filed under section 438 of Cr.P.C. for granting anticipatory bail in connection with Khowai PS Case 82 of 2023 under sections 21(b)/25/27A/29 of NDPS Act, 1985.

Heard Ms. Piyali Chakraborty, learned counsel appearing for the applicant. Also heard Mr. S. Ghosh, learned Addl. P.P. appearing for the respondent-State.

List the matter on 17.01.2024 on which date learned P.P shall produce the case diary.

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