Swapna Choudhury (Biswas) Vs Amrit Biswas

Tripura High Court- Agartala 24 Jan 2024 Contempt Case (C) No. 177 Of 2023 (2024) 01 TP CK 0035
Bench: Single Bench

Judgement Snapshot

Case Number

Contempt Case (C) No. 177 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Datta, P. Sahu

Judgement Text

Translate:

Arindam Lodh, J

Learned counsel appearing for the parties have submitted that there is a chance of amicable settlement between the petitioner and the respondent-contemnor.

As such, learned counsel for the parties have sought for an adjournment.

Prayer stands allowed.

List the matter on 05.03.2024.

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