Nitai Shil & Anr. Vs State Of Tripura & Ors.

Tripura High Court- Agartala 2 Feb 2024 Regular Second Appeal No. 21 Of 2023 (2024) 02 TP CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 21 Of 2023

Hon'ble Bench

S.D Purkayastha, J

Advocates

D.R. Choudhury, S. Sarkar, K. De

Judgement Text

Translate:

S.D Purkayastha, J

Heard Mr. D.R. Choudhury, learned senior counsel assisted by Mr. S. Sarkar, learned counsel appearing for the appellants.

Mr. K. De, learned Addl. GA appearing for the State-respondents prays for an accommodation.

The prayer stands allowed.

List this matter on 26.02.2024 for hearing.

On the next date, invariably the parties are directed to argue the matter.

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0002
  • Coram: S.D Purkayastha, J
  • Bench: Single Bench
  • Advocates: D.R. Choudhury, S. Sarkar, K. De
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