Arindam Lodh, J
Heard Mr. Ratan Datta, learned counsel appearing for the petitioner. Also heard Mr. Kohinoor N. Bhattacharyya, learned GA appearing for the respondents-State.
As per the direction of this Court, learned GA has filed a short counter affidavit.
Mr. Datta, learned counsel for the petitioner has sought for 3(three) days’ time to file a short rejoinder.
Prayer stands allowed.
List the matter on 06.02.2024. An endeavour shall be taken to dispose of the matter on the next date at the admission stage itself.
