Pranab Kumar Baishya And Anr. Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 6 Feb 2024 Writ Petition (C) No. 142 Of 2023 (2024) 02 TP CK 0013
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 142 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

K. Chakraborty, M. Debbarma

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. K. Chakraborty, learned counsel appearing for the petitioners. Also heard Mr. M. Debbarma, learned Addl. GA appearing for the respondents-State.

After substantial hearing, learned counsel appearing for the parties have sought for an adjournment for certain clarifications and requested to list the matter as Part-Heard.

Prayer stands allowed.

List the matter on 04.03.2024 as Part-Heard.

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Case Metadata
  • Ck Citation: (2024) 02 TP CK 0013
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: K. Chakraborty, M. Debbarma
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