Arindam Lodh, J
Heard Mr. Somik Deb, learned senior counsel assisted by Mr. P. Chakraborty, learned counsel appearing for the petitioner. Also heard Mr. M. Debbarma, learned Addl. GA appearing for the respondents-State.
Mr. Debbarma, learned Addl. GA has submitted that from the rejoinder filed by the petitioner some new facts have come into surface.
In view of this, Learned Addl. GA has sought for an adjournment to take necessary instructions from the concerned department.
Prayer stands allowed.
List the matter on 01.03.2024.