Apan Jamatia Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 26 Mar 2024 Writ Petition (C) No. 88 Of 2024 (2024) 03 TP CK 0045
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 88 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

P. Chakraborty, D. Sarma

Judgement Text

Translate:

Arindam Lodh, J

Mr. D. Sarma, learned Addl. GA appearing for the respondents-State has sought for an adjournment to file counter affidavit.

Prayer stands allowed.

List the matter on 06.05.2024.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 03 TP CK 0045
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: P. Chakraborty, D. Sarma
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.