Ajit Debbarma And 14 Ors. Vs State Of Tripura And 4 Ors.

Tripura High Court- Agartala 26 Mar 2024 Writ Petition (C) No. 94 Of 2024 (2024) 03 TP CK 0047
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 94 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

S.M. Chakraborty, M. Debbarma

Judgement Text

Translate:

Arindam Lodh, J

Mr. M. Debbarma, learned Addl. GA appearing for the respondents-State has sought for an adjournment to file counter affidavit.

Prayer stands allowed.

List the matter on 06.05.2024.

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