Oriental Insurance Co. Ltd. Vs Babul Deb And Ors.

Tripura High Court- Agartala 28 Mar 2024 Interlocutory Application No. 03 Of 2024 In Motor Accident Claim Appeal No. 109 Of 2023 (2024) 03 TP CK 0050
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Interlocutory Application No. 03 Of 2024 In Motor Accident Claim Appeal No. 109 Of 2023

Hon'ble Bench

T. Amarnath Goud, J

Advocates

P. Gautam, A. De

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 148

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0050
  • Coram: T. Amarnath Goud, J
  • Bench: Single Bench
  • Advocates: P. Gautam, A. De
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 148
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