Sampa Das Paul Vs Kalyani Paul And 2 Ors.

Tripura High Court- Agartala 28 Mar 2024 First Appeal 01 Of 2024 (2024) 03 TP CK 0025
Bench: Division Bench

Judgement Snapshot

Case Number

First Appeal 01 Of 2024

Hon'ble Bench

Arindam Lodh, J; S.D. Purkayastha, J

Advocates

D. Sarkar

Judgement Text

Translate:

Heard Mr. D. Sarkar, learned counsel appearing for the appellant.

Mr. Sarkar, learned counsel for the appellant has submitted that there is no representation on behalf of the respondents till today.

List the matter on 25.04.2024 to ensure the appearance of the respondents.

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