Priyanka Chowdhury Vs Subham Banik

Tripura High Court- Agartala 28 Mar 2024 First Appea 07 Of 2023 (2024) 03 TP CK 0027
Bench: Division Bench

Judgement Snapshot

Case Number

First Appea 07 Of 2023

Hon'ble Bench

Arindam Lodh, J; S.D. Purkayastha, J

Advocates

S. Lodh, Pujan Biswas, S. Debbarma

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0027
  • Coram: Arindam Lodh, J; S.D. Purkayastha, J
  • Bench: Division Bench
  • Advocates: S. Lodh, Pujan Biswas, S. Debbarma
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