Ajit Datta Vs Mithan Das & Anr.

Tripura High Court- Agartala 27 Mar 2024 Criminal L.P. No. 05 Of 2024 In Criminal Appeal No. 08 Of 2024 (2024) 03 TP CK 0032
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal L.P. No. 05 Of 2024 In Criminal Appeal No. 08 Of 2024

Hon'ble Bench

S.D. Purkayastha, J

Advocates

K.K. Pal, R. Datta, S. Majumder

Judgement Text

Translate:

S.D Purkayastha, J

Heard Mr. K.K. Pal, learned counsel appearing for the petitioner as well as Mr. R. Datta, learned PP appearing for the state.

Mr. S. Majumder, learned counsel appearing for the respondent No.1 has sought for an adjournment.

The prayer stands allowed.

List this matter on 15.04.2024.

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0032
  • Coram: S.D. Purkayastha, J
  • Bench: Single Bench
  • Advocates: K.K. Pal, R. Datta, S. Majumder
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