Heard Mr. S. Deb, learned senior counsel assisted by Mr. P. Chakraborty, learned counsel appearing for the appellants. Also heard Mr. S. Bhattacharjee, learned counsel appearing for the respondent.
Considering the nature of dispute in the case on hand, we deem it fit to seek the appearance of the Managing Director, Tripura Tea Development Corporation Ltd. Accordingly, the Managing Director, Tripura Tea Development Corporation Ltd. is requested to appear in-person before this Court on 25.04.2024 at 10:30 a.m.
The Sarala Tea Company Private Limited is directed to produce the balance sheet of the financial year from 2021-22 onwards on the next date.
List the matter on 25.04.2024.