Bina Rani Das And Another Vs State Of Tripura & 2 Ors.

Tripura High Court- Agartala 18 Apr 2024 Writ Petition (C) 7 Of 2024 (2024) 04 TP CK 0050
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) 7 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Bhaumik, Kohinoor N. Bhattacharjee, R. Chakraborty

Judgement Text

Translate:

Arindam Lodh, J

Mr. Kohinoor N. Bhattacharjee, learned GA appearing for the respondents-State has sought for an accommodation to file counter affidavit.

Prayer stands allowed.

List the matter on 25.04.2024.

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