Minakshi Tripura & 4 Ors. Vs State Of Tripura And 3 Ors.

Tripura High Court- Agartala 18 Apr 2024 Writ Petition (C) 287 Of 2024 (2024) 04 TP CK 0054
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) 287 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Sankar Bhattacharjee, K. De

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. Sankar Bhattacharjee, learned counsel appearing for the petitioners. Also heard Mr. K. De, learned Additional GA appearing for the respondents-State.

Issue Notice calling upon the respondents to show cause as to why a Rule shall not be issued, as prayed for; and/or why such further and other order(s) shall not be passed as to this Court may deem fit and proper.

Notice is made returnable on 30.05.2024.

Since Mr. K. De, learned Additional GA appears and accepts notice on behalf of all the respondents, issuance of formal notice is waived.

In the meanwhile, the respondents shall invariably file their counter affidavit.

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Case Metadata
  • Ck Citation: (2024) 04 TP CK 0054
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Sankar Bhattacharjee, K. De
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