Mithun Debbarma & Ors. Vs State Of Tripura
Case No: Anticipatory Bail No. 56 Of 2024
Date of Decision: Oct. 18, 2024
Hon'ble Judges: Biswajit Palit, J
Bench: Single Bench
Advocate: S. Lodh, Raju Datta, S. Ghosh
Case No: Anticipatory Bail No. 56 Of 2024
Date of Decision: Oct. 18, 2024
Hon'ble Judges: Biswajit Palit, J
Bench: Single Bench
Advocate: S. Lodh, Raju Datta, S. Ghosh