Biswajit Palit, J
Learned Counsel, Mr. A. De is present for the applicants and Learned P.P. Mr. Raju Datta and Learned Addl. P.P., Mr. S. Ghosh are present for the respondent.
Heard both the sides.
This is a bail application filed by the applicant.
Call for LCR from the concerned CJM/Jurisdictional Magistrate in reference to Kalamchoura P.S. case No.057 of 2024.
Learned P.P. be asked to produce the case diary on or before the next date.
A copy of this order be supplied to Learned P.P. in course of the day.
List the matter before the appropriate bench on 05.11.2024.
