Sajal Kanti Biswas & 4 Ors. Vs Tripura Public Service Commission(TPSC) & 2 Ors.

Tripura High Court- Agartala 22 Nov 2024 Writ Petition (C) 607 Of 2024 (2024) 11 TP CK 0004

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) 607 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

P. Roy Barman, K. Nath, Raju Datta

Judgement Text

Translate:

Arindam Lodh, J

Heard Mr. P. Roy Barman, learned senior counsel assisted by Mr. K. Nath, learned counsel appearing for the petitioners. Also heard Mr. Raju Datta, learned counsel appearing for the respondent-TPSC.

At the request of learned counsel appearing for the parties, list the matter on 25.11.2024. It is made clear that an endeavour shall be made to dispose of the case at the admission stage itself.

Madhya Pradesh High Court