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Nimai Kar Vs State Of Tripura And Others

Case No: Writ Petition (C) No. 167 Of 2024

Date of Decision: Dec. 19, 2024

Hon'ble Judges: Aparesh Kumar Singh, CJ; Biswajit Palit, J

Bench: Division Bench

Advocate: Somik Deb, Pannalal Debbarma, Dipankar Sharma

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