Padma Mohan Tripura Vs State Of Tripura & 5 Ors.

Tripura High Court- Agartala 15 Jan 2025 I.A. 1 Of 2025 In Writ Petition (C) 540 Of 2024 (2025) 01 TP CK 0447
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

I.A. 1 Of 2025 In Writ Petition (C) 540 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Bhaumik, D. Sarma

Final Decision

Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 TP CK 0447
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Bhaumik, D. Sarma
  • Result: Allowed
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