Tallam Suresh Babu, S/o Late Satyanarayana Vs Swetha Rani, D/o S.Chandrasekhar

Andhra Pradesh High Court 24 Jan 2018 Family Court Appeal Nos.105 of 2014 (2018) 01 AP CK 0023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Family Court Appeal Nos.105 of 2014

Hon'ble Bench

V. RAMASUBRAMANIAN, J; M. GANGA RAO, J

Advocates

Y.V.N. Narayana Rao, P.Veera Reddy, Karri Murali Krishna

Final Decision

Dismissed

Acts Referred
  • Hindu Marriage Act, 1955 - Section 12, 12(1), 12(2)(a), 12(1)(c), 13(1), 13(1)(iii)
  • Child Marriage Restraint (Amendment) Act, 1978 - Section 5(ii)(a), 5(ii)(b), 5(ii)©, 5(ii)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 01 AP CK 0023
  • Coram: V. RAMASUBRAMANIAN, J; M. GANGA RAO, J
  • Bench: Division Bench
  • Advocates: Y.V.N. Narayana Rao, P.Veera Reddy, Karri Murali Krishna
  • Result: Dismissed
Referenced Acts & Sections
  • Hindu Marriage Act, 1955 - Section 12, 12(1), 12(2)(a), 12(1)(c), 13(1), 13(1)(iii)
  • Child Marriage Restraint (Amendment) Act, 1978 - Section 5(ii)(a), 5(ii)(b), 5(ii)©, 5(ii)
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