Sobhan Kodali Vs Lahari Sakhamuri

Andhra Pradesh High Court 8 Feb 2018 Civil Appeal No. 372 of 2017 (2018) 02 AP CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Appeal No. 372 of 2017

Hon'ble Bench

Suresh Kumar Kait, J; Abhinand Kumar Shavili, J

Advocates

Devalaraju Anil Kumar, P.Sriram, V.Hima Bindu

Final Decision

Allowed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 7 Rule 11
  • Guardians and Wards Act, 1890 - Section 3, 4(5)(ii), 7(1), 9, 10
  • Indian Penal Code, 1860 - Section 498A
  • Family Courts Act, 1984 - Section 7(g), 8A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 02 AP CK 0013
  • Coram: Suresh Kumar Kait, J; Abhinand Kumar Shavili, J
  • Bench: Division Bench
  • Advocates: Devalaraju Anil Kumar, P.Sriram, V.Hima Bindu
  • Result: Allowed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 7 Rule 11
  • Guardians and Wards Act, 1890 - Section 3, 4(5)(ii), 7(1), 9, 10
  • Indian Penal Code, 1860 - Section 498A
  • Family Courts Act, 1984 - Section 7(g), 8A
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