Venkateswara Rao Bolla And Another Vs enior Intelligence Officer

Andhra Pradesh High Court 12 Mar 2018 Criminal Petition Nos. 2283 Of 2018 (2018) 03 AP CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition Nos. 2283 Of 2018

Hon'ble Bench

T. Rajani, J

Final Decision

Allowed

Acts Referred
  • Finance Act, 1994 - Section 72, 73, 73A, 73A(3), 83, 83A, 89, 89(1)(d), 89(d), 90, 91
  • Central Excise Act, 1944 - Section 14
  • Constitution Of India, 1950 - Article 22

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2018) 03 AP CK 0014
  • Coram: T. Rajani, J
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • Finance Act, 1994 - Section 72, 73, 73A, 73A(3), 83, 83A, 89, 89(1)(d), 89(d), 90, 91
  • Central Excise Act, 1944 - Section 14
  • Constitution Of India, 1950 - Article 22
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