M/s. Sri Sai Mourya Estates & Projects Pvt, Ltd, & Others @APPELLANT@Hash State of Andhra Pradesh and Another

Andhra Pradesh High Court 13 Apr 2018 Criminal Petition No.8861, 8862 of 2011 (2018) 04 AP CK 0024
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No.8861, 8862 of 2011

Hon'ble Bench

P. Keshava Rao, J

Final Decision

Dismissed

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 53, 78, 82, 82(c), 138, 142, 142(a)
  • Hindu Succession Act, 1956 - Section 211, 273, 381
  • Code of Criminal Procedure, 1898 - Section 495
  • Code of Criminal Procedure, 1973 - Section 2(d), 256, 256(2), 302

Judgement Text

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