Bharat Sanchar Nigam Limited Vs M/s.Alekya Graphic Pvt. Limited

Andhra Pradesh High Court 1 May 2018 Civil Revision Petition No. 1315 of 2006
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 1315 of 2006

Hon'ble Bench

C.V.Nagarjuna Reddy, J; D.V.S.S.Somayajulu, J

Final Decision

Allowed

Acts Referred

Arbitration and Conciliation Act, 1996 — Section 5, 8, 8(1), 8(2)#Arbitration Act, 1940 — Section 24

Judgement Text

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Case Metadata
  • Coram: C.V.Nagarjuna Reddy, J; D.V.S.S.Somayajulu, J
  • Bench: Division Bench
  • Result: Allowed
Referenced Acts & Sections

Arbitration and Conciliation Act, 1996 — Section 5, 8, 8(1), 8(2)#Arbitration Act, 1940 — Section 24

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