Bhupalam Balasubbrayudu Vs Darisa Narasimhaiah

Andhra Pradesh High Court 11 Jun 2018 Appeal Suit No. 143 of 1998 (2018) 06 AP CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Suit No. 143 of 1998

Hon'ble Bench

D.V.S.S. Somayajulu, J

Advocates

T.S. Anand, M. Prasada Rao, O. Manohar Reddy

Final Decision

Allowed

Acts Referred
  • Usurious Loans Act, 1918 - Section 3, 3(1)
  • Code of Civil Procedure, 1908 - Order 34 Rule 11

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 06 AP CK 0021
  • Coram: D.V.S.S. Somayajulu, J
  • Bench: Single Bench
  • Advocates: T.S. Anand, M. Prasada Rao, O. Manohar Reddy
  • Result: Allowed
Referenced Acts & Sections
  • Usurious Loans Act, 1918 - Section 3, 3(1)
  • Code of Civil Procedure, 1908 - Order 34 Rule 11
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