Pitta Chandramma and 4 others Vs State of Andhra Pradesh Rep. by Public Prosecutor, High Court of Judicature at Hyderabad

Andhra Pradesh High Court 14 Jun 2018 Criminal Revision Case No.171 of 2018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No.171 of 2018

Hon'ble Bench

U.Durga Prasad Rao, J

Advocates

Ramakrishna Pativada

Final Decision

Disposed Off

Acts Referred

Code of Criminal Procedure, 1973 — Section 200, 202, 202(2), 207, 208, 209, 209(c), 311, 397

Judgement Text

Translate:
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Case Metadata
  • Coram: U.Durga Prasad Rao, J
  • Bench: Single Bench
  • Advocates: Ramakrishna Pativada
  • Result: Disposed Off
Referenced Acts & Sections

Code of Criminal Procedure, 1973 — Section 200, 202, 202(2), 207, 208, 209, 209(c), 311, 397

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