N. Sridhar Reddy And Another Vs State Of Andhra Pradesh And Another

Andhra Pradesh High Court 8 Jul 2019 Criminal Petition No. 122, 348 Of 2019 (2019) 07 AP CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 122, 348 Of 2019

Hon'ble Bench

D.V.S.S. Somayajulu, J

Advocates

Venkateswara Rao Gudapati, K Srinivas, G.VS Mehar Kumar

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 188, 482
  • Indian Penal Code, 1860 - Section 34, 120B, 494
  • Code Of Civil Procedure 1908 - Section 13, 13(c), 188
  • Hindu Marriage Act, 1955 - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 AP CK 0010
  • Coram: D.V.S.S. Somayajulu, J
  • Bench: Single Bench
  • Advocates: Venkateswara Rao Gudapati, K Srinivas, G.VS Mehar Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 188, 482
  • Indian Penal Code, 1860 - Section 34, 120B, 494
  • Code Of Civil Procedure 1908 - Section 13, 13(c), 188
  • Hindu Marriage Act, 1955 - Section 19
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