Nallani Sambasiva Rao Vs Nallani Varalakshmi And Another
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
FCA No. 383 Of 2017
Hon'ble Bench
A.V. Sesha Sai, J; M. Venkata Ramana, J
Advocates
T.D. Phani Kumar, K.V. Muralidhar Patnaik
Final Decision
Dismissed
Acts Referred
- Hindu Adoptions And Maintenance Act, 1956 - Sections 18, 18(2), 20
- Code Of Criminal Procedure 1973 - Section 125
Judgement Text
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