Nallani Sambasiva Rao Vs Nallani Varalakshmi And Another

Andhra Pradesh High Court 27 Jun 2019 FCA No. 383 Of 2017 (2019) 06 AP CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

FCA No. 383 Of 2017

Hon'ble Bench

A.V. Sesha Sai, J; M. Venkata Ramana, J

Advocates

T.D. Phani Kumar, K.V. Muralidhar Patnaik

Final Decision

Dismissed

Acts Referred
  • Hindu Adoptions And Maintenance Act, 1956 - Sections 18, 18(2), 20
  • Code Of Criminal Procedure 1973 - Section 125

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 AP CK 0002
  • Coram: A.V. Sesha Sai, J; M. Venkata Ramana, J
  • Bench: Division Bench
  • Advocates: T.D. Phani Kumar, K.V. Muralidhar Patnaik
  • Result: Dismissed
Referenced Acts & Sections
  • Hindu Adoptions And Maintenance Act, 1956 - Sections 18, 18(2), 20
  • Code Of Criminal Procedure 1973 - Section 125
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