H. Nirmala Vs C. Padmavathi And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Appeal Suit No: 664 Of 2019
Hon'ble Bench
M. Venkata Ramana, J
Advocates
K.S. Gopala Krishnan, S. Lakshminarayana Reddy
Final Decision
Allowed
Acts Referred
- Civil Procedure Code, 1908 - Section 47, 64, 148, 149, Order 7 Rule 11(c), Order 21 Rule 58, Order 21 Rule 58, Order 21 Rules 64, Order 33 Rule 1, Order 33 Rule 2, Order 38 Rule 5, Order 38 Rule 7, Order 38 Rule 9, Order 38 Rule 11, Order 38 Rule 11A(2)
- Limitation Act, 1963 - Section 3
Judgement Text
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