G. Venkateswara rao And Other Vs State Of Andhra Pradesh And Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition No. 281 Of 2019, IA No. 5 Of 2013, 4 Of 2019
Hon'ble Bench
T. Rajani, J
Advocates
M. Radhakrishna, Y. Nagi Reddy, Y.V. Ravi Kumar, B.V. Krishna Reddy
Final Decision
Disposed Of
Acts Referred
- Indian Telegraph Act, 1885 - Section 16
- Electricity Act, 2003 - Section 164
Judgement Text
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